United India Insurance Co.Ltd vs Prince C Piter
2021 Latest Caselaw 16562 Guj

      C/FA/2974/2021                               ORDER DATED: 21/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 2974 of 2021

                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                    In R/FIRST APPEAL NO. 2974 of 2021
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                       UNITED INDIA INSURANCE CO.LTD
                                    Versus
                               PRINCE C PITER
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Appearance:
MR VC THOMAS(5476) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                               Date : 21/10/2021
                                ORAL ORDER

ORDER IN FIRST APPEAL Heard learned advocate for the appellant.

Admit.

ORDER IN CIVIL APPLICATION Heard learned advocate for the applicant.

Rule returnable on 14.12.2021.

The implementation, operation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) ALI