Dipalkumar Jairamdas Trivedi vs State Of Gujarat
2021 Latest Caselaw 16438 Guj

      R/CR.MA/18659/2021                              ORDER DATED: 20/10/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 18659 of 2021
                   In R/CRIMINAL APPEAL NO. 1549 of 2021
                                   With
                     R/CRIMINAL APPEAL NO. 1549 of 2021
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                           DIPALKUMAR JAIRAMDAS TRIVEDI
                                      Versus
                            STATE OF GUJARAT & 1 other(s)
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Appearance:
DARSHIT R BRAHMBHATT(8011) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MS. MONALI BHATT, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                  Date : 20/10/2021
                                   ORAL ORDER

1. Learned advocate Mr. Darshit R. Brahmbhatt for the applicant seeks two weeks time to submit judgments / citations coupled with relevant papers.

2. Stand over to 16.11.2021.

3. Registry to accept judgments / citations coupled with relevant papers from learned advocate Mr. Darshit Brahmbhatt and place on record.

(A. C. JOSHI,J) prk