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Mayurkumar Narsingbhai Damor vs State Of Gujarat
2021 Latest Caselaw 16182 Guj

Citation : 2021 Latest Caselaw 16182 Guj
Judgement Date : 13 October, 2021

Gujarat High Court
Mayurkumar Narsingbhai Damor vs State Of Gujarat on 13 October, 2021
Bench: B.N. Karia
    R/CR.MA/11042/2021                          ORDER DATED: 13/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 11042 of 2021
                                With
            R/CRIMINAL MISC.APPLICATION NO. 14487 of 2021
==========================================================
                     MAYURKUMAR NARSINGBHAI DAMOR
                                 Versus
                           STATE OF GUJARAT
==========================================================
Appearance:
MR DARSHIT R BRAHMBHATT(8011) for the Applicant(s) No. 1 in CR.M.A.
No. 11042 of 2021
MR BR DHOLARIYA for the Applicant in CR.M.A. No.14487 of 20221
MR MANAN MEHTA, ADDL PUBLIC PROSECUTOR(2) for the
Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE B.N. KARIA

                            Date : 13/10/2021

                             ORAL ORDER

Arguments are over. Reserved for judgment.

(B.N. KARIA, J) DRASHTI K. SHUKLA

 
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