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Gaurav Jerambha Prajapati vs State Of Gujarat
2021 Latest Caselaw 16177 Guj

Citation : 2021 Latest Caselaw 16177 Guj
Judgement Date : 13 October, 2021

Gujarat High Court
Gaurav Jerambha Prajapati vs State Of Gujarat on 13 October, 2021
Bench: Nikhil S. Kariel
     C/SCA/14631/2021                              ORDER DATED: 13/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 14631 of 2021

==========================================================
                        GAURAV JERAMBHA PRAJAPATI
                                  Versus
                        STATE OF GUJARAT & 3 other(s)
==========================================================
Appearance:
MR G.M. JOSHI, SENIOR ADVOCATE with
MR JAY M THAKKAR(6677) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3
MR UTKARSH SHARMA, AGP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                               Date : 13/10/2021

                                ORAL ORDER

Heard learned senior advocate Mr. G.M. Joshi with learned advocate Mr. Jay M. Thakkar on behalf of the petitioner and learned AGP Mr. Utkarsh Sharma on behalf of the respondent State.

Arguments are concluded. Judgment / order is reserved.

(NIKHIL S. KARIEL,J) M.H. DAVE

 
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