Citation : 2021 Latest Caselaw 15882 Guj
Judgement Date : 7 October, 2021
C/CA/669/2020 ORDER DATED: 07/10/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL APPLICATION NO. 669 of 2020
In
F/FIRST APPEAL NO. 41516 of 2019
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KALABAI SAMAD HALEPOTRA WD/O LATE SAMAD HALEPOTRA
Versus
SIDHIK GAFUR SAMA
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Appearance:
MR. HEMAL SHAH(6960) for the Applicant(s) No. 1,2,3,4
MR MAULIK J SHELAT(2500) for the Respondent(s) No. 3
RULE SERVED(64) for the Respondent(s) No. 1,2,4
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CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE
Date : 07/10/2021
ORAL ORDER
Heard learned advocate for the parties.
Present application is preferred for condonation of delay which has occurred in preferring the First Appeal No.41516/2019 to challenge the judgment and award dated 09/04/2019 passed by the MACT (Aux.) at Bhuj-Katchchh in MACP No.442/2001.
Considering the averments made in the application, delay is condoned. Rule is made absolute.
(A.G.URAIZEE, J)
Manoj
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