Reliance General Insurance ... vs Nanjibhai Mangabhai Chauhan
2021 Latest Caselaw 15712 Guj

      C/FA/2841/2021                             ORDER DATED: 05/10/2021



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                     R/FIRST APPEAL NO. 2841 of 2021
                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                    In R/FIRST APPEAL NO. 2841 of 2021
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              RELIANCE GENERAL INSURANCE COMPANY LTD
                                Versus
                    NANJIBHAI MANGABHAI CHAUHAN
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Appearance:
MS KIRTI S PATHAK(9966) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4,5,6
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                           Date : 05/10/2021

                             ORAL ORDER

ORDER IN FIRST APPEAL

Heard learned advocate for the appellant.

ADMIT.

ORDER IN CIVIL APPLICATION

Heard learned advocate for the applicant.

Rule returnable on 30.11.2021.

The implementation, operation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) SURESH SOLANKI