Roopaben Jayantilal Patel vs Surahind Steel Rolling Mills
2021 Latest Caselaw 17291 Guj

          C/SCA/9063/2017                                ORDER DATED: 16/11/2021



                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                  R/SPECIAL CIVIL APPLICATION NO. 9063 of 2017
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                      ROOPABEN JAYANTILAL PATEL & 1 other(s)
                                     Versus
                     SURAHIND STEEL ROLLING MILLS & 6 other(s)
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Appearance:
DHRUVIK K PATEL(7769) for the Petitioner(s) No. 1.1
MR AS VAKIL(962) for the Petitioner(s) No. 1,2
MR NISARG N TRIVEDI(6144) for the Respondent(s) No. 7
UNSERVED REFUSED (N)(10) for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE B.N. KARIA
                   Date : 16/11/2021
                    ORAL ORDER

Learned advocate for the petitioners submits that Civil

Suit No.2927 of 1994 is proceeded accordingly and reserved

for pronouncement of judgment. Learned advocate for the

petitioner seeks permission to withdraw this petition with an

observation that withdrawal of this petition would not

influence the Trial Court to decide the suit on merits.

Permission, as sought for; is hereby granted.

Present petition stands disposed of as withdrawn. Notice

is discharged.

The Trial Court shall decide the suit on its own merits.

Withdrawal of this petition would not come in the away in

deciding the suit on its own merits.

(B.N. KARIA, J) rakesh/