Special Land Acquisition Officer vs Rameshji Vihaji Thakor
2021 Latest Caselaw 4821 Guj

                    C/FA/1145/2021                                   ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/FIRST APPEAL NO.                  1145 of 2021

                             With
          CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
               In R/FIRST APPEAL NO. 1145 of 2021
==========================================================
                     SPECIAL LAND ACQUISITION OFFICER
                                   Versus
                          RAMESHJI VIHAJI THAKOR
==========================================================
Appearance:
MS ASMITA PATEL AGP (1) for the Appellant(s) No. 1,2
J K GANDHI(7482) for the Defendant(s) No. 1,2,3
MR AKASH R PATEL(10822) for the Defendant(s) No. 1,2,3
==========================================================

 CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                                     Date : 26/03/2021

                                        ORAL ORDER

Registry is directed to notify this appeal along with First Appeal No.1161 of 2021 on 06.04.2021 as it is submitted that the said appeal also arises from a very common impugned judgment and award.

(UMESH A. TRIVEDI, J) ASHISH M. GADHIYA