Babiben Wd/O Chothabhai Rabari ... vs Mevabhai Haribhai Rabari
2021 Latest Caselaw 4761 Guj

         C/FA/1250/2021                                    ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/FIRST APPEAL NO. 1250 of 2021

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              BABIBEN WD/O CHOTHABHAI RABARI DESAI
                             Versus
                    MEVABHAI HARIBHAI RABARI
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Appearance:
MR ANKIT Y BACHANI(5424) for the Appellant(s) No. 1,2
for the Defendant(s) No. 1,2,3,4
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                             Date : 25/03/2021

                              ORAL ORDER

1. This matter is taken up through video conference.

2. Learned advocate Mr. Ankit Y. Bachani for the appellants wants to submit few citations / judgments so far as Sections 6, 8 and 12 of the Hindu Minority and Guardianship Act, 1956.

3. Registry to accept citations / judgments that may be supplied by the learned advocate Mr. Ankit Bachani and place on record.

4. Stand over to 03.05.2021.

(A. C. JOSHI,J) prk