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Kirti Rajendrakumar Parmar vs Amit Pitamberbhai Makwana
2021 Latest Caselaw 4644 Guj

Citation : 2021 Latest Caselaw 4644 Guj
Judgement Date : 23 March, 2021

Gujarat High Court
Kirti Rajendrakumar Parmar vs Amit Pitamberbhai Makwana on 23 March, 2021
Bench: Ashokkumar C. Joshi
            C/MCA/57/2020                                         ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/MISC. CIVIL APPLICATION NO. 57 of 2020

==========================================================
                       KIRTI RAJENDRAKUMAR PARMAR
                                   Versus
                        AMIT PITAMBERBHAI MAKWANA
==========================================================
Appearance:
MR PD MARU(5416) for the Applicant(s) No. 1
PRASHANTKUMAR R SHARMA(8591) for the Applicant(s) No. 1
ADITYA D DAVDA(8354) for the Opponent(s) No. 1
==========================================================

 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                               Date : 23/03/2021

                                 ORAL ORDER

Heard learned Advocates for the respective parties through video conference.

Learned Advocate for the Applicant has desire to submit some relevant judgments in this matter, which is permitted.

Registry to accept the same and place on record. The matter is stand over to 27.4.2021.

(A. C. JOSHI,J) J.N.W

 
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