Paschim Gujarat Vij Company ... vs Rajubhai Varjangbhai
2021 Latest Caselaw 4569 Guj

            C/SA/51/2021                                  ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/SECOND APPEAL NO. 51 of 2021
                                With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                   In R/SECOND APPEAL NO. 51 of 2021
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                 PASCHIM GUJARAT VIJ COMPANY LIMITED
                               Versus
                        RAJUBHAI VARJANGBHAI
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Appearance:
MR DIPAK R DAVE(1232) for the Appellant(s) No. 1
for the Respondent(s) No. 1,2
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 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                           Date : 22/03/2021

                             ORAL ORDER

At the request of learned advocate Mr.Dipak Dave appearing on behalf of the appellant, stand over to 07.04.2021.

Learned advocate Mr.Dipak Dave is permitted to produce compilation of the judgments on record.

(NIKHIL S. KARIEL,J) URIL RANA