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The Chief General Manager vs Ranjan Kumar Derhgawen
2021 Latest Caselaw 4343 Guj

Citation : 2021 Latest Caselaw 4343 Guj
Judgement Date : 17 March, 2021

Gujarat High Court
The Chief General Manager vs Ranjan Kumar Derhgawen on 17 March, 2021
Bench: A.G.Uraizee
          C/SCA/11289/2020                                 ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 11289 of 2020

==========================================================
                       THE CHIEF GENERAL MANAGER
                                  Versus
                    RANJAN KUMAR DERHGAWEN & 1 other(s)
==========================================================
Appearance:
GUPTA LAW ASSOCIATES(9818) for the Petitioner(s) No. 1
MR. JIT P PATEL(6994) for the Respondent(s) No. 1
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE A.G.URAIZEE

                              Date : 17/03/2021

                               ORAL ORDER

Heard Ms. Aishwarya Reddy, leanred advocate for Gupta Law Associates for the petitioner and Mr. Jit P. Patel for the respondent No.1.

Ms. Reddy, learned advocate seeks time to cite judgment on alternative remedy. S. O. to 05.05.2021.

(A.G.URAIZEE, J) DRASHTI K. SHUKLA

 
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