Citation : 2021 Latest Caselaw 4214 Guj
Judgement Date : 15 March, 2021
C/MCA/759/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 759 of 2019
In R/SPECIAL CIVIL APPLICATION NO. 1942 of 2019
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BHAGVANBHAI AMRABHAI DAMOR
Versus
SHRI C. V. SOM
==========================================================
Appearance:
MR DIPAK R DAVE(1232) for the Applicant(s) No. 1
MS VRUNDA SHAH, GOVERNMENT PLEADER(1) for the Opponent(s) No.
1,2,3
NOTICE SERVED(4) for the Opponent(s) No. 4,5
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CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
and
HONOURABLE MS. JUSTICE GITA GOPI
Date : 15/03/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)
1. Office is directed to detach this matter from this group and to list the same separately for hearing on 24TH MARCH, 2021.
Learned Advocate, Mr. Dave, SHALL SHARE the judgments, he seeks to rely on, with the Court Master so also with the learned AGP.
(SONIA GOKANI, J)
(GITA GOPI,J) UMESH/-
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