Manjulaben Manilal Thakkar vs Premkumar Satpal Puri
2021 Latest Caselaw 4190 Guj

                C/FA/1102/2021                             ORDER




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/FIRST APPEAL NO. 1102 of 2021

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          MANJULABEN MANILAL THAKKAR & 1 other(s)
                               Versus
              PREMKUMAR SATPAL PURI & 2 other(s)
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Appearance:
MS AMRITA AJMERA(5204) for the Appellant(s) No. 1,2
for the Defendant(s) No. 1,2,3
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CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                 Date : 15/03/2021

                                  ORAL ORDER

Heard learned Advocate Ms. Amrita Ajmera for the appellants.

By way of this Appeal, the appellants challenge the judgment and award dated 09.07.2020 passed by the learned Motor Accident Claims Tribunal (Auxi), Dhrangadhra, Dist. Surendranagar, in MACP No.36of 2013.

Considering the same, ADMIT.

Issue Notice of Admission returnable on 30.04.2021.

(NIKHIL S. KARIEL,J) Y.N. VYAS