Rameshchandra Keshavlal Patel vs Chaitankumar Jyantilal Patel
2021 Latest Caselaw 4189 Guj

                C/FA/1101/2021                             ORDER




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/FIRST APPEAL NO. 1101 of 2021

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             RAMESHCHANDRA KESHAVLAL PATEL
                             Versus
         CHAITANKUMAR JYANTILAL PATEL & 1 other(s)
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Appearance:
MS AMRITA AJMERA(5204) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2
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CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                 Date : 15/03/2021

                                  ORAL ORDER

Heard learned Advocate Ms. Amrita Ajmera for the appellants.

By way of this Appeal, the appellants challenge the judgment and award dated 29.02.2020 passed by the learned Motor Accident Claims Tribunal (Auxi), Ahmedabad (Rural) at Viramgam, in MACP No. 08 of 2015.

Considering the same, ADMIT.

Issue Notice of Admission returnable on 30.04.2021.

(NIKHIL S. KARIEL,J) Y.N. VYAS