Himmatlal Shantilal Sheth Died vs Maheshbhai Dhanjibhai Rathod
2021 Latest Caselaw 4090 Guj

             C/FA/1065/2021                                  ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/FIRST APPEAL NO. 1065 of 2021

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                       HIMMATLAL SHANTILAL SHETH DIED
                                   Versus
                       MAHESHBHAI DHANJIBHAI RATHOD
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Appearance:
MR PARESH M DARJI(3700) for the Appellant(s) No. 1,2
for the Defendant(s) No. 1,2,3
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 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                              Date : 10/03/2021

                               ORAL ORDER

Heard learned advocate Mr. Paresh Darji on behalf of the Appellant.

By way of this Appeal, the Appellant challenges the impugned judgment and award passed by learned MACT (Aux.) Surat dated 3.12.2019 in MACP No. 158/2004.

Considering the same, Admit.

Issue Notice of admission, returnable on 3.5.2021.

(NIKHIL S. KARIEL,J) SAJ GEORGE