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Deputy Collector, Land ... vs Patel Shivabhai Kamabhai
2021 Latest Caselaw 4005 Guj

Citation : 2021 Latest Caselaw 4005 Guj
Judgement Date : 9 March, 2021

Gujarat High Court
Deputy Collector, Land ... vs Patel Shivabhai Kamabhai on 9 March, 2021
Bench: Umesh A. Trivedi
                C/FA/17721/2020                                  IA ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


  CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 3 of
                           2020
            In F/FIRST APPEAL NO. 17721 of 2020
=========================================================

DEPUTY COLLECTOR, LAND ACQUISITION AND REHABILITATION Versus PATEL SHIVABHAI KAMABHAI ========================================================= Appearance:

MS ASMITA PATEL AGP for the PETITIONER(s) No. for the RESPONDENT(s) No. RULE SERVED for the RESPONDENT(s) No. =========================================================

CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

Date : 09/03/2021 IA ORDER Mr.Tushar Chaudhary, learned advocate has instructions to appear on behalf of respondents. He is in process of filing the appearance on their behalf.

For the reasons mentioned in the memo of application praying for condonation of 183 days' delay caused in preferring the aforesaid appeal, more particularly when, delay in other cognate appeals arising from common judgment and award is already condoned, this Civil Application praying for condonation of delay is allowed.

Rule made absolute.

(UMESH A. TRIVEDI, J) ASHISH M. GADHIYA

 
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