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Reliance General Insurance ... vs Laliben Wd/O Chandubhai ...
2021 Latest Caselaw 4000 Guj

Citation : 2021 Latest Caselaw 4000 Guj
Judgement Date : 9 March, 2021

Gujarat High Court
Reliance General Insurance ... vs Laliben Wd/O Chandubhai ... on 9 March, 2021
Bench: Nikhil S. Kariel
           C/CA/618/2021                                      ORDER



        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
              R/CIVIL APPLICATION NO. 618 of 2021
               In F/FIRST APPEAL NO. 19500 of 2020
==========================================================
         RELIANCE GENERAL INSURANCE COMPANY LTD.
                             Versus
     LALIBEN WD/O CHANDUBHAI JASHVANTBHAI, LH OF DECD
             CHANDUBHAI JASHVANTBHAI VAGADIYA
==========================================================
Appearance:
MR CHIRAYU A MEHTA(3256) for the Applicant(s) No. 1
for the Respondent(s) No. 1,2,3,4,5,6,7
==========================================================
 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL
                    Date : 09/03/2021
                      ORAL ORDER

Office has circulated a note today inter-alia pointing out that in the order dated 03.03.2021, a date of judgment and order is mentioned as 05.11.2019, whereas according to the Registry, the said date is 04.10.2019.

Considering the same and after verifying the same from the original judgment and order, let the date 05.11.2019 be replaced with the date 04.10.2019.

With the above, the present Office Note is disposed of.

(NIKHIL S. KARIEL,J) MOHMMEDSHAHID

 
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