Umesh Arvind Bhatt vs Bashirkhan Ibrahimkhan
2021 Latest Caselaw 3888 Guj

                C/SCA/18821/2019                         ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 18821 of 2019
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                             UMESH ARVIND BHATT
                                    Versus
                           BASHIRKHAN IBRAHIMKHAN
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Appearance:
MR. R.D.KINARIWALA(6146) for the Petitioner(s) No. 1
MR MANAN A SHAH(5412) for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                   Date : 05/03/2021
                                     ORAL ORDER

Heard learned advocate Mr.R.D.Kinariwala for the petitioner and learned advocate Mr. Manan A Shah for the respondent at length through video conference.

Reserve for judgment.

Sd/-

(A. C. JOSHI,J) VISHAL MISHRA