Mukeshbhai Bhagwatprasad Dave vs Parshottambhai Ranchodbhai ...
2021 Latest Caselaw 3686 Guj

        C/SCA/3815/2015                                   ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CIVIL APPLICATION NO. 3815 of 2015
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              MUKESHBHAI BHAGWATPRASAD DAVE
                           Versus
           PARSHOTTAMBHAI RANCHODBHAI PRAJAPATI
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Appearance:
MR JAYESH A KOTECHA(5293) for the Petitioner(s) No. 1
MR. VN. SEVAK(3791) for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                          Date : 02/03/2021

                            ORAL ORDER

1. This matter is taken up through video conference.

2. This Court has heard learned advocates for both the sides at length but for some clarification, learned advocates for both the sides are permitted to submit short written notes/ citations/ judgments on or before 25.03.2021.

3. Registry to accept the short written notes/citations/judgments from learned advocates for both the sides and place on record.

4. Accordingly, stand over to 25.03.2021.

(A. C. JOSHI,J) prk