Citation : 2021 Latest Caselaw 3674 Guj
Judgement Date : 2 March, 2021
C/FA/948/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 948 of 2021
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THE LAND ACQUISTITION OFFICER / REHABILITATION OFFICER
Versus
ABBASBHAI USMANBHAI SHEIKH
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Appearance:
MS ASMITA PATEL, ASSISTANT GOVERNMENT PLEADER(1) for
the Appellant(s) No. 1,2,3
MR N V RAVAL(11267) for the Respondent(s) No. 1
MR VIJAY N RAVAL(2025) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
Date : 02/03/2021
ORAL ORDER
Heard Ms. Asmita Patel, learned Assistant Government Pleader for the appellants as also Shri Vijay Raval, learned advocate for the respondent - original claimant.
Ms. Asmita Patel, learned Assistant Government Pleader, pointed out that one Appeal, being First Appeal No.472 of 2021 challenging the common judgment and award as in this First Appeal, is already admitted. Hence, ADMIT.
To be heard with First Appeal No.472 of 2021.
(UMESH A. TRIVEDI, J.)
siji
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