Nagarji Virchandji Dhepa ... vs State Of Gujarat
2021 Latest Caselaw 3630 Guj

           R/CR.MA/14362/2020                                      ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 14362 of 2020

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                    NAGARJI VIRCHANDJI DHEPA (THAKOR)
                                  Versus
                            STATE OF GUJARAT
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Appearance:
MR TUSHAR CHAUDHARY(5316) for the Applicant(s) No. 1
MR PRAVIN GONDALIYA(1974) for the Respondent(s) No. 1
MS MAITHALI MEHTA APP for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                 Date : 01/03/2021

                                  ORAL ORDER

Heard learned advocate Mr. Tushar Chaudhary for the applicant and learned advocate Mr. Pravin Gondaliya for the respondent and learned APP Ms. Maithali Mehta through video conference.

Learned advocate Mr. Tushar Chaudhary has requested this Court for some accommodation to submit relevant judgments/orders of this Court.

Registry to accept the citations/orders as provided by learned advocate Mr. Tushar Chaudhary and place on record. Stand over to 05.03.2021.

(A. C. JOSHI,J) Radhika