Surendra Pratap Narayan Sinh vs State Of Gujarat
2021 Latest Caselaw 7118 Guj

      R/CR.MA/275/2019                             ORDER DATED: 28/06/2021




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/CRIMINAL MISC.APPLICATION NO. 275 of 2019

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                 SURENDRA PRATAP NARAYAN SINH & 1 other(s)
                                 Versus
                       STATE OF GUJARAT & 1 other(s)
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Appearance:
MR.MRUDUL M BAROT(3750) for the Applicant(s) No. 1,2
MR NK MAJMUDAR(430) for the Respondent(s) No. 2
PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
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  CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                               Date : 28/06/2021

                                ORAL ORDER

Mr. Mrudul M. Barot, learned advocate for the applicants has produced the hard copy of the judgments which he proposes to rely upon the same, however, still he needs further time.

Let the matter be placed on 05th July, 2021.

(GITA GOPI,J) A.M.A. SAIYED