Patel Amrutbhai Mulchandbhai vs Deputy Collector And Land ...
2021 Latest Caselaw 6911 Guj

       C/FA/1769/2020                               ORDER DATED: 24/06/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                     R/FIRST APPEAL NO. 1769 of 2020
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             PATEL AMRUTBHAI MULCHANDBHAI
                         Versus
 DEPUTY COLLECTOR AND LAND ACQUISITION AND REHABILITATION
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Appearance:
MR AV PRAJAPATI(672) for the Appellant(s) No. 1,2
MR TEJAS P RAVAL(9815) for the Appellant(s) No. 1,2
for the Defendant(s) No. 1,2
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA

                                Date : 24/06/2021

                                 ORAL ORDER

Though notice is served, none appears for the respondents.

Heard learned advocate Mr. A. V. Prajapati for the appellants.

Learned advocate took the court through the impugned judgment and award delivered by the Reference Court rejecting the Reference case of the appellants. Looking to the approach evinced in the discussion of the judgment and reasonings applied, the appeal could be finally considered.

The appeal is admitted to be next posted on 15.7.2021.

The respondents may be served by the office with the notice of admission and intimating that on the returnable date, the court proposes to deal with the appeal finally.

(N.V.ANJARIA, J) C.M. JOSHI