Roshanben Hajibhai Deraiya W/O ... vs State Of Gujarat
2021 Latest Caselaw 6544 Guj

Citation : 2021 Latest Caselaw 6544 Guj
Judgement Date : 21 June, 2021

Gujarat High Court

Roshanben Hajibhai Deraiya W/O ... vs State Of Gujarat on 21 June, 2021

Bench: A.Y. Kogje

     C/SCA/10065/2020                          ORDER DATED: 21/06/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 10065 of 2020
================================================================
      ROSHANBEN HAJIBHAI DERAIYA W/O GANIBHAI SORATHIYA
                            Versus
                     STATE OF GUJARAT
================================================================
Appearance:
MR ANKUR Y OZA(2821) for the Petitioner(s) No. 1
MOHSINKHAN A KOREJA(9296) for the Respondent(s) No. 5,6,7,8
MR. ROHAN N. SHAH, AGP for Respondent No.1
NOTICE SERVED(4) for the Respondent(s) No. 2,3,4
===============================================================
 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                           Date : 21/06/2021
                            ORAL ORDER

Arguments concluded. For dictation of Judgment/order on 09.07.2021.

(A.Y. KOGJE, J) SIDDHARTH

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