Rajeshkumar Maganbhai Dhadiya vs State Of Gujarat
2021 Latest Caselaw 6538 Guj

Citation : 2021 Latest Caselaw 6538 Guj
Judgement Date : 21 June, 2021

Gujarat High Court

Rajeshkumar Maganbhai Dhadiya vs State Of Gujarat on 21 June, 2021

Bench: Bhargav D. Karia

     C/SCA/6317/2017                                ORDER DATED: 21/06/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 6317 of 2017
                                  With
              R/SPECIAL CIVIL APPLICATION NO. 14434 of 2016
                                  With
              R/SPECIAL CIVIL APPLICATION NO. 20526 of 2016
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                       RAJESHKUMAR MAGANBHAI DHADIYA
                                   Versus
                         STATE OF GUJARAT & 2 other(s)
==========================================================
Appearance:
MR PA JADEJA(3726) for the Petitioner(s) No. 1
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1
MR PREMAL R JOSHI(1327) for the Respondent(s) No. 3
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2
==========================================================

  CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                               Date : 21/06/2021

                            COMMON ORAL ORDER

1. Pursuant to the order passed by this Court on 17.06.2021, learned AGP, Mr. K.M. Antani, has made submissions, after taking instrutions, and has completed his arguments.

2. Hearing is concluded. RESERVED for the judgment.

(BHARGAV D. KARIA, J) UMESH/-