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Kaushal Kishore Shiv Charan Nagar vs Vadodara Municipal Corporation
2021 Latest Caselaw 5653 Guj

Citation : 2021 Latest Caselaw 5653 Guj
Judgement Date : 8 June, 2021

Gujarat High Court
Kaushal Kishore Shiv Charan Nagar vs Vadodara Municipal Corporation on 8 June, 2021
Bench: A.Y. Kogje
     C/SCA/8753/2020                               ORDER DATED: 08/06/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 8753 of 2020
                                With
             R/SPECIAL CIVIL APPLICATION NO. 8768 of 2020
================================================================
                     NARENDRA RIDHA RAM JUNAWA
                               Versus
                   VADODARA MUNICIPAL CORPORATION
===============================================================
Appearance:
MR BHUVNESH GAHLOT(10286) for the Petitioner(s) No. 1
MR NILESH A PANDYA(549) for the Respondent(s) No. 1
===============================================================
 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                           Date : 08/06/2021
                            ORAL ORDER

Arguments concluded. For dictation of judgment/order on 15.06.2021.

(A.Y. KOGJE, J) SIDDHARTH

 
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