Geetaben Dineshchandra Gupta vs Income Tax Officer Circle 3(3)(2)
2021 Latest Caselaw 9803 Guj

        C/SCA/18325/2019                                ORDER DATED: 28/07/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 18325 of 2019

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                           GEETABEN DINESHCHANDRA GUPTA
                                       Versus
                           INCOME TAX OFFICER CIRCLE 3(3)(2)
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Appearance:
DARSHAN R PATEL(8486) for the Petitioner(s) No. 1
MRS MAUNA M BHATT (174) for the Respondent(s) No. 1
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  CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
        and
        HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                    Date : 28/07/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI)

Pursuant to the order passed by the Court on 27.7.2021, the learned Senior Standing Counsel Mrs. Mauna M. Bhatt for the Respondent has placed on record the intimation dated 14.3.2019 sent by the Joint Director of Income Tax (Inv) (OSD), Unit 2(3), Ahmedabad to the Income Tax officer, Ward 3(3) (2), Ahmedabad.

The same is taken on record.

Arguments are concluded. Judgment is reserved.

(BELA M. TRIVEDI, J)

(A. C. JOSHI,J) J.N.W