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Valibhai Adambhai Patel vs Dakshaben Gopalbhai Patel
2021 Latest Caselaw 7591 Guj

Citation : 2021 Latest Caselaw 7591 Guj
Judgement Date : 2 July, 2021

Gujarat High Court
Valibhai Adambhai Patel vs Dakshaben Gopalbhai Patel on 2 July, 2021
Bench: A.G.Uraizee
        C/SCA/9215/2021                             ORDER DATED: 02/07/2021



              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                R/SPECIAL CIVIL APPLICATION NO. 9215 of 2021
================================================================
                            VALIBHAI ADAMBHAI PATEL
                                      Versus
                          DAKSHABEN GOPALBHAI PATEL
================================================================
Appearance:
MR JIGAR P RAVAL(2008) for the Petitioner(s) No. 1,2,3,4,5
MS DEVANSHI K PATEL(11293) for the Petitioner(s) No. 1,2,3,4,5
for the Respondent(s) No. 1,2,3,4
================================================================
  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                                Date : 02/07/2021
                                 ORAL ORDER

Heard Mr. Jigar P. Raval, learned advocate for the petitioners.

Mr. Raval, learned advocate seeks time to cite judgment.

Hence, S.O. to 12th July, 2021.

(A.G.URAIZEE, J)

Manoj

 
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