Mohmmad Kaleem Taufiq Ahmed ... vs State Of Gujarat
2021 Latest Caselaw 7587 Guj

     R/SCR.A/8894/2020                              ORDER DATED: 02/07/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CRIMINAL APPLICATION NO. 8894 of 2020

                                    With

                   CRIMINAL MISC.APPLICATION NO. 1 of 2020
                                     In
               R/SPECIAL CRIMINAL APPLICATION NO. 8894 of 2020

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                 MOHMMAD KALEEM TAUFIQ AHMED SIDDIQUI

                                   Versus

                         STATE OF GUJARAT & ANR.
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Appearance :

MR VEDANT RAJYAGURU, ADVOCATE for
MR AJ YAGNIK, ADVOCATE for the Petitioner

MR HARDIK SONI, APP for the Respondents - State
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  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                              Date : 02/07/2021

                                ORAL ORDER

1. Heard learned advocates for the respective parties.

2. Arguments are concluded.

3. Judgment / order is reserved.

(PARESH UPADHYAY, J) M.H. DAVE/11