Imaran @ Chichubha Hamid Bloch vs State Of Gujarat
2021 Latest Caselaw 10178 Guj

Citation : 2021 Latest Caselaw 10178 Guj
Judgement Date : 30 July, 2021

Gujarat High Court

Imaran @ Chichubha Hamid Bloch vs State Of Gujarat on 30 July, 2021

Bench: Paresh Upadhyay

     R/SCR.A/7731/2020                             ORDER DATED: 30/07/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CRIMINAL APPLICATION NO. 7731 of 2020

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                     IMARAN @ CHICHUBHA HAMID BLOCH
                                  Versus
                            STATE OF GUJARAT
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Appearance:
MR PARESH N FUFAL(10895) for the Applicant(s) No. 1
MR SALIM M SAIYED(5172) for the Applicant(s) No. 1
MR HARDIK SONI, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                             Date : 30/07/2021

                              ORAL ORDER

1. Heard learned advocates.

2. Arguments are concluded. Judgment/ order is reserved.

(PARESH UPADHYAY, J) SALIM/20

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