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Ramabhai Andarbhai Parmar vs Sabdkumar @ Surendrasinh ...
2021 Latest Caselaw 950 Guj

Citation : 2021 Latest Caselaw 950 Guj
Judgement Date : 20 January, 2021

Gujarat High Court
Ramabhai Andarbhai Parmar vs Sabdkumar @ Surendrasinh ... on 20 January, 2021
Bench: Ashokkumar C. Joshi
            C/SCA/3327/2020                                   ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 3327 of 2020

==========================================================
                   RAMABHAI ANDARBHAI PARMAR
                             Versus
            SABDKUMAR @ SURENDRASINH VAKHATSINH GOHIL
==========================================================
Appearance:
MR SHAILESH C SHARMA(3450) for the Petitioner(s) No. 1,2,3,4,5,6
NIYATI D CHAUHAN(9082) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                              Date : 20/01/2021

                               ORAL ORDER

The matter is taken up through video conference. Learned advocates of both the sides has requested this Court for permitting them to submit relevant citations/judgments.

Registry to accept the same and place on record. Stand over to 16-02-2021.

(DR. ASHOKKUMAR C. JOSHI,J) Radhika

 
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