The Surat Parsi Panchayat Trust ... vs The Agriculture Produce Market ...
2021 Latest Caselaw 650 Guj

          C/AO/64/2020                                  ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/APPEAL FROM ORDER NO. 64 of 2020
                               With
             CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
               In R/APPEAL FROM ORDER NO. 64 of 2020
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            THE SURAT PARSI PANCHAYAT TRUST (SURAT)
                              Versus
          THE AGRICULTURE PRODUCE MARKET COMMITTEE
==========================================================
Appearance:
LEARNED SENIOR ADVOCATE MR. ASIM PANDYA with MR.MANAN
BHATT(6535) for the Appellant(s) No. 1,10,2,3,4,5,6,7,8,9
 for the Respondent(s) No. 2,3,4,5
MR CHIRAG B PATEL(3679) for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                          Date : 18/01/2021

                           ORAL ORDER

Heard learned Senior advocate Shri Asim Pandya with learned advocate Mr. Manan Bhatt for the appellants and learned advocate Mr. Chirag B. Patel for the Respondent through video conference.

Registry to accept judgments / citations from learned advocate Mr. Chirag B. Patel for the respondent and place on record.

As a last chance, stand over to 22.01.2021.

(DR. ASHOKKUMAR C. JOSHI,J) prk