Executive Engineer vs Patel Dahyabhai Babarbhai
2021 Latest Caselaw 630 Guj

          C/FA/1965/2020                                     IA ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
             In R/FIRST APPEAL NO. 1965 of 2020
==========================================================

EXECUTIVE ENGINEER Versus PATEL DAHYABHAI BABARBHAI ========================================================== Appearance:

for the PETITIONER(s) No. MR RD DAVE for the PETITIONER(s) No. UNSERVED EXPIRED (R) for the RESPONDENT(s) No. ==========================================================

CORAM: HONOURABLE MR. JUSTICE R.M.CHHAYA and HONOURABLE MR. JUSTICE R.P.DHOLARIA

Date : 18/01/2021

IA ORDER (PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

The appellant to file amended copy of the memo as well as the judgment. The same may be taken on record. S.O. to 11.02.2021.

(R.M.CHHAYA, J)

(R.P.DHOLARIA, J) BIJOY B. PILLAI