Veterinary Officer vs Ambalal Hirabhai Vankar
2021 Latest Caselaw 509 Guj

             C/SCA/1983/2018                                      ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 1983 of 2018

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                       VETERINARY OFFICER & 1 other(s)
                                  Versus
                     AMBALAL HIRABHAI VANKAR & 1 other(s)
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Appearance:
MR HS MUNSHAW(495) for the Petitioner(s) No. 1,2
MR P C CHAUDHARI(5770) for the Respondent(s) No. 1
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2
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 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                 Date : 13/01/2021

                                  ORAL ORDER

Heard learned advocate Mr. H.S. Munshaw for the petitioners and learned advocate Mr. P.C. Chaudhari for the respondent no.1 through video conference.

Learned advocate Mr. Chaudhari wants to place some judgments, upon which he is relying.

The Registry is directed to accept the compilation of judgments that learned advocate Mr. Chaudhari may tender.

Stand over to 01.02.2021.

(NIRZAR S. DESAI,J) Pradhyuman