Shankarlal Kacharadas Patel vs Heirs Of Deacesed Sankalchand ...
2021 Latest Caselaw 276 Guj

            C/SCA/15388/2020                                   ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 15388 of 2020

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           SHANKARLAL KACHARADAS PATEL & 1 other(s)
                          Versus
 HEIRS OF DEACESED SANKALCHAND ISHWARDAS PATEL & 1 other(s)
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Appearance:
MR HARDIK H PANDIT(5820) for the Petitioner(s) No. 1,2,3,4,5
for the Respondent(s) No. 1
MR SK PATEL(654) for the Respondent(s) No. 2
MR. RAJAN J PATEL(6775) for the Respondent(s) No. 1.1,1.2,1.3
N J MEVADA(9058) for the Respondent(s) No. 1.1,1.2,1.3
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                               Date : 08/01/2021

                                ORAL ORDER

Heard learned advocate Mr. Hardik H Pandit and learned

advocate Mr. SK Patel for the respective parties through video

conference.

Learned advocates of both the sides has requested for time to

produce relevant citations/judgments on record.

Registry is directed to accept the same and place on record.

Stand over to 21-01-2021.

(DR. ASHOKKUMAR C. JOSHI,J) Radhika