Valji Puna & Co. vs State Of Gujarat
2021 Latest Caselaw 227 Guj

               C/FA/3148/2007                             ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/FIRST APPEAL NO. 3148 of 2007

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                           VALJI PUNA & CO.
                                 Versus
                      STATE OF GUJARAT & 1 other(s)
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Appearance:
MR KG SUKHWANI(871) for the Appellant(s) No. 1
GOVERNMENT PLEADER(1) for the Defendant(s) No. 1,2
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 CORAM: HONOURABLE DR. JUSTICE VINEET KOTHARI
        and
        HONOURABLE MS. JUSTICE GITA GOPI

                                Date : 07/01/2021

                         ORAL ORDER

(PER : HONOURABLE DR. JUSTICE VINEET KOTHARI)

Registry to place the paper-book and the Record and Proceedings as also the translation of the relevant documents in English language, including the impugned judgment, which shall be filed by learned counsel for the appellant.

Put up on 18.02.2021.

(DR. VINEET KOTHARI,J)

(GITA GOPI,J) Pankaj