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S. T. Karmachari Union Through ... vs Divisional Controller, Gujarat ...
2021 Latest Caselaw 222 Guj

Citation : 2021 Latest Caselaw 222 Guj
Judgement Date : 7 January, 2021

Gujarat High Court
S. T. Karmachari Union Through ... vs Divisional Controller, Gujarat ... on 7 January, 2021
Bench: Nirzar S. Desai
            C/SCA/54/2021                                  ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 54 of 2021

==========================================================
S. T. KARMACHARI UNION THROUGH SHRI G S MAKRANI (WORKMAN)
                           Versus
   DIVISIONAL CONTROLLER, GUJARAT STATE ROAD TRANSPORT
               CORPORATION, VADODARA DIVISION
==========================================================
Appearance:
MR PARESH J BRAHMBHATT(9788) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                              Date : 07/01/2021

                               ORAL ORDER

Heard learned advocate Mr.Paresh J.Brahmbhatt for

the petitioner through video conference.

After arguing for some time, Mr.Brahmbhatt seeks

time to place on record some judgments in respect of 'delay'

and 'live dispute'. At his request, matter is adjourned to

27.01.2021.

(NIRZAR S. DESAI,J) MISHRA AMIT V.

 
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