Vasava Bhavini Dalpatbhai vs Veer Narmad South Gujarat ...
2021 Latest Caselaw 155 Guj

          C/SCA/16406/2018                                 ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 16406 of 2018

                                With
           CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2019
           In R/SPECIAL CIVIL APPLICATION NO. 16406 of 2018
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                  VASAVA BHAVINI DALPATBHAI
                           Versus
        VEER NARMAD SOUTH GUJARAT UNIVERSITY & 3 other(s)
==========================================================
Appearance:
MS MAMTA R VYAS(994) for the Petitioner(s) No. 1
MR CHIRAG B PATEL(3679) for the Respondent(s) No. 4
MR CJ VIN(978) for the Respondent(s) No. 1
RULE SERVED(64) for the Respondent(s) No. 2,3
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 CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                             Date : 06/01/2021

                              ORAL ORDER

Arguments concluded, judgment reserved.

(BIREN VAISHNAV, J) BIMAL