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Hemang Uday Bhatt vs State Of Gujarat
2021 Latest Caselaw 1231 Guj

Citation : 2021 Latest Caselaw 1231 Guj
Judgement Date : 27 January, 2021

Gujarat High Court
Hemang Uday Bhatt vs State Of Gujarat on 27 January, 2021
Bench: A.Y. Kogje
         R/SCR.A/1994/2020                                   ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CRIMINAL APPLICATION NO. 1994 of 2020

=============================================
                             HEMANG UDAY BHATT
                                    Versus
                              STATE OF GUJARAT
=============================================
Appearance:
Mr. Y. S. Lakhani, SR. Advocate for MR. BHADRISH S RAJU(6676) for the
Applicant(s) No. 1,2,3
MR EKANT G AHUJA(5323) for the Respondent(s) No. 2
MR. L. B. DABHI, APP for the Respondent(s) No. 1
=============================================

  CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                               Date : 27/01/2021

                                 ORAL ORDER

S.O. to 17­02­2021. Parties are permitted to file their respective judgments being relied upon.

(A.Y. KOGJE, J) PARESH SOMPURA

 
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