Virendraprasad Ramnarayan ... vs Services Auto Petrol Pump
2021 Latest Caselaw 1230 Guj

              C/SCA/6517/2010                                     ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 6517 of 2010

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                    VIRENDRAPRASAD RAMNARAYAN SHUKLA
                                  Versus
                        SERVICES AUTO PETROL PUMP
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Appearance:
MR YOGEN N PANDYA(5766) for the Petitioner(s) No. 1
MRS YOGINI V PARIKH(2163) for the Respondent(s) No. 1
RULE SERVED(64) for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE A. P. THAKER

                                 Date : 27/01/2021

                                  ORAL ORDER

Heard Mr.Yogen Pandya, learned advocate for the petitioner and Mrs.Yogini Parikh, learned advocate for the respondent at length through video conferencing.

Mrs.Parikh, learned advocate for the respondent has produced written submissions along with citation of judgments, on which she is relying. Same is taken on record. Arguments are concluded. Kept for orders.

(DR. A. P. THAKER, J) R.S. MALEK