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S T Karmachari Union Through ... vs Divisional Controller
2021 Latest Caselaw 1219 Guj

Citation : 2021 Latest Caselaw 1219 Guj
Judgement Date : 27 January, 2021

Gujarat High Court
S T Karmachari Union Through ... vs Divisional Controller on 27 January, 2021
Bench: Nirzar S. Desai
             C/SCA/54/2021                                         ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 54 of 2021
                                  With
                R/SPECIAL CIVIL APPLICATION NO. 85 of 2021
==========================================================
S. T. KARMACHARI UNION THROUGH SHRI G S MAKRANI (WORKMAN)
                           Versus
   DIVISIONAL CONTROLLER, GUJARAT STATE ROAD TRANSPORT
              CORPORATION, VADODARA DIVISION
==========================================================
Appearance:
MR PARESH J BRAHMBHATT(9788) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                              Date : 27/01/2021

                                 ORAL ORDER

Heard learned advocate Mr. Paresh J. Brahmbhatt for the petitioner through video conference.

Learned advocate Mr. Brahmbhatt wants to cite some judgments. According to Mr. Brahmbhatt, today, those judgments are not available with him and therefore, he requests for time.

Stand over to 04.02.2021.

(NIRZAR S. DESAI,J) Pradhyuman

 
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