Jaswantsinh Parvatsinh Bariya vs Executive Engineer Gujarat ...
2021 Latest Caselaw 1019 Guj

             C/SCA/67/2021                                            ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/SPECIAL CIVIL APPLICATION NO. 67 of 2021

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               JASWANTSINH PARVATSINH BARIYA
                           Versus
   EXECUTIVE ENGINEER GUJARAT ELECTRICITY BOARD & 1 other(s)
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Appearance:
MR. ANANTANAND J SINGH(10046) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2,3
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 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                    Date : 21/01/2021

                                     ORAL ORDER

Heard learned advocate Mr. Anantanand J. Singh for the petitioner through video conference.

Learned advocate Mr. Singh requests for some time to place certain judgments on record. Accordingly, matter is adjourned to 04.02.2021.

The Registry is directed to accept the documents which may submit by learned advocate Mr. Singh.

(NIRZAR S. DESAI,J) Pradhyuman