Aimdek Technologies Private ... vs Ravi Koradiya
2021 Latest Caselaw 3552 Guj

            C/IAAP/8/2019                              ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/PETN. UNDER ARBITRATION ACT NO. 8 of 2019

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      AIMDEK TECHNOLOGIES PRIVATE LIMITED THROU ABHED K
                        DEKAVADIYA
                           Versus
                       RAVI KORADIYA
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Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1
MR AFTABHUSEN ANSARI(5320) for the Respondent(s) No. 1
MR RONAK R SIRSIKAR(10511) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MS. JUSTICE BELA M. TRIVEDI

                            Date : 26/02/2021

                             ORAL ORDER

Learned Advocate Mr. Ansari for the respondent states that he will provide physical copies of judgments, on which he places reliance. Put up on 05.03.2021 by way of last opportunity.

(BELA M. TRIVEDI, J) MEHUL B. TUVAR