Jatinbhai Bhadreshbhai Rana vs The Ahmedabad Municipal ...
2021 Latest Caselaw 3315 Guj

          C/AO/9/2021                                  ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/APPEAL FROM ORDER NO. 9 of 2021
                              With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
               In R/APPEAL FROM ORDER NO. 9 of 2021
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                 JATINBHAI BHADRESHBHAI RANA
                             Versus
            THE AHMEDABAD MUNICIPAL CORPORATION
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Appearance:
MR NV GANDHI(1693) for the Appellant(s) No. 1,2
for the Respondent(s) No. 1,2
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                           Date : 25/02/2021

                             ORAL ORDER

1. This matter is taken up through video conference.

2. Learned advocate Mr. N.V. Gandhi for the appellants has requested for some time to submit relevant citations / Judgments.

3. Registry to accept relevant citations /Judgments that may be submitted by the learned advocate for the appellants and place on record.

4. Stand over to 22.03.2021.

(A. C. JOSHI,J) prk