Ratnam Energy Private Limited ... vs Oil And Natural Gas Corporation ...
2021 Latest Caselaw 3312 Guj

            C/SCA/1235/2021                                   ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 1235 of 2021

==========================================================
  RATNAM ENERGY PRIVATE LIMITED THROUGH DHARMESH SUDANI
                           Versus
          OIL AND NATURAL GAS CORPORATION LIMITED
==========================================================
Appearance:
M R BHATT & CO.(5953) for the Petitioner(s) No. 1
MUNJAAL M BHATT(8283) for the Petitioner(s) No. 1
MR AJAY R MEHTA(453) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                               Date : 25/02/2021
                                ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

Arguments are concluded. Reserved for order/judgment on 5.3.2021.

(SONIA GOKANI, J)

(SANGEETA K. VISHEN,J) BINOY B PILLAI