Citation : 2021 Latest Caselaw 3248 Guj
Judgement Date : 24 February, 2021
R/CR.MA/619/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 619 of 2021
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MAHENDRABHAI HEMANTBHAI JARIYA
Versus
STATE OF GUJARAT
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Appearance:
NIYANT R BHIMANI(8000) for the Applicant(s) No. 1
MR. KIRTAN H MISTRY(10012) for the Respondent(s) No. 2
MS NISHA THAKORE APP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 24/02/2021
ORAL ORDER
Learned advocate Mr.Bhimani for the applicant assures that he will supply copy of the judgment of the coordinate Bench of this Court rendered in Criminal Miscellaneous Application No.27481 of 2017 dated 16.11.2017 to learned Additional Public Prosecutor Ms.Thakore today itself. Stand over to 01.03.2021.
(NIRZAR S. DESAI,J) MISHRA AMIT V.
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