State Of Gujarat vs Liyaquatalikhan Hasankhan ...
2021 Latest Caselaw 3242 Guj

           C/LPA/1223/2005                                   ORDER DT. 24.02.2021
        STATE OF GUJARAT AND OTHER V. LIYAQUATALIKHAN HASANKHAN BATANGI AND OTHERS




                   IN THEHIGHCOURTOF GUJARATAT AHMEDABAD

                      R/LETTERSPATENTAPPEALNO. 1223of 2005
                                        In
                       R/SPECIALCIVILAPPLICATIONNO. 7 of 1987
                                       With
                       R/LETTERSPATENTAPPEALNO. 98 of 2002
                                       In
                      SPECIALCIVILAPPLICATIONNO. 4993of 1985
==============================================================================
                      STATE OF GUJARAT & 1 other(s)
                                Versus
             LIYAQUATALIKHAN HASANKHAN BATANGI & 2 other(s)
=============================================================================
Appearance:
GOVERNMENTPLEADERfor the Appellant(s)No. 1,2
NOTICESERVEDfor the Respondent(s)No. 1.2
NOTICESERVEDBY DS for the Respondent(s)No. 2
NOTICESERVED(4)for the Respondent(s)No. 3
UNSERVEDREFUSED(N) for the Respondent(s)No. 1.1,1.3
==============================================================================

 CORAM: HONOURABLE DR. JUSTICE VINEET KOTHARI
        and
        HONOURABLE MS. JUSTICE GITA GOPI

                                    Date: 24/02/2021

                                 ORALORDER

( PER: HONOURABLE DR. JUSTICE VINEET KOTHARI)

Heard. Reserved.

List for pronouncement of Judgment on 26.02.2021.

( DR. VINEET KOTHARI,J )

( GITA GOPI, J ) PRAVIN KARUNAN