Dineshkumar Jagubhai Patel vs State Of Gujarat
2021 Latest Caselaw 3210 Guj

     C/LPA/332/2017                                              ORDER Dt.:24.2.2021

                      DINESHKUMAR JAGUBHAI PATEL v. STATE OF GUJARAT


            IN HE HIGH COURT OF GUJARAT AT AHMEDABAD

1.            R/LETTERS PATENT APPEAL NO. 332 of 2017
                                 In
             R/SPECIAL CIVIL APPLICATION NO. 3776 of 1997

                                         With

2.            CIVIL APPLICATION (FOR STAY) NO. 1 of 2017
                                  In
               R/LETTERS PATENT APPEAL NO. 332 of 2017

                                          With

3.            R/LETTERS PATENT APPEAL NO. 334 of 2017
                                 In
              SPECIAL CIVIL APPLICATION NO. 3776 of 1997

                                          With

4.            CIVIL APPLICATION (FOR STAY) NO. 1 of 2017
                                   In
               R/LETTERS PATENT APPEAL NO. 334 of 2017
                                  In
              SPECIAL CIVIL APPLICATION NO. 3776 of 1997
==========================================================
                        DINESHKUMAR JAGUBHAI PATEL
                                   Versus
                         STATE OF GUJARAT & 9 other(s)
==========================================================
Appearance:

LETTERS PATENT APPEAL NO. 332 of 2017
MR DC DAVE, SENIOR COUNSEL with MR JIGAR P RAVAL(2008) for the
Appellant
MR UTKARSH SHARMA, ASSISTANT GOVERNMENT PLEADER for the
Respondent No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2

LETTERS PATENT APPEAL NO. 334 of 2017
MR MC BHATT, SENIOR COUNSEL with MS SHACHI G. MATHUR for Appellants
MR UTKARSH SHARMA, ASSISTANT GOVERNMENT PLEADER for the
Respondent No. 2
NOTICE SERVED(4) for the Respondent(s) No.32
==========================================================

 CORAM: HONOURABLE DR. JUSTICE VINEET KOTHARI
        and



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       C/LPA/332/2017                                              ORDER Dt.:24.2.2021

                       DINESHKUMAR JAGUBHAI PATEL v. STATE OF GUJARAT

               HONOURABLE MS. JUSTICE GITA GOPI

                                    Date : 24/02/2021

                          ORAL ORDER

(PER : HONOURABLE DR. JUSTICE VINEET KOTHARI)

Heard the learned counsels for the appellants for entire day and the arguments were concluded. Judgment is reserved.

(DR. VINEET KOTHARI,J)

(GITA GOPI,J) V.J. SATWARA