Mukeshchandra Pramodkumar Tank vs Gujarat Energy Transmission ...
2021 Latest Caselaw 3057 Guj

          C/SCA/11972/2013                               ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CIVIL APPLICATION NO. 11972 of 2013

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          MUKESHCHANDRA PRAMODKUMAR TANK
                          Versus
     GUJARAT ENERGY TRANSMISSION CORPORATION LTD
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Appearance:
TANNA ASSOCIATES(1410) for the Petitioner(s) No. 1
MR SP HASURKAR(345) for the Respondent(s) No. 1
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                             Date : 22/02/2021

                               ORAL ORDER

Heard learned Senior Advocate Mr. Bhaskar Tanna for M/s. Tanna Associates, learned advocates for the petitioner and learned advocate Mr. S. P. Hasurkar for the respondent.

Learned advocate Mr. Hasurkar for the respondent relies upon few decisions, which he desires to produced on record.

The matter is of 2013. Stand over to 2nd March 2021.

Registry to accept the relevant judgments/citations that may be supplied by the learned advocate for the respondent and place on record.

[ A. C. Joshi, J. ] hiren